Madhya Pradesh High Court
Middle India Radhasoami Charitable ... vs Ram Kishore on 20 December, 2021
Author: Sujoy Paul
Bench: Sujoy Paul
1 CONC-2257-2019 The High Court Of Madhya Pradesh MP-05634-2018 (MIDDLE INDIA RADHASOAMI MEDICAL RELIEF SOCIETY Vs HARRU) MP/05634/2018, CONC/02187/2019, CONC/02257/2019, CONC/02276/2019, CONC/02277/2019, CONC/02294/2019, CONC/02321/2019 Jabalpur, Dated : 20-12-2021 None for the parties.
Advocates are abstaining from work today. Petition is admitted for hearing. List in due course.
(SUJOY PAUL) JUDGE ahd Signature Not Verified SAN Digitally signed by MOHD AHMAD Date: 2021.12.21 17:33:50 IST