Himachal Pradesh High Court
Eris Lifesciences Limited vs . Boehringer Ingelheim Pharma & on 25 August, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Eris Lifesciences Limited vs. Boehringer Ingelheim Pharma & others .
OSA No.7of 2022 25.08.2022 Present: Mr. Bipin C. Negi, Senior Advocate, with Mr. Guru Natraj and Ms. Shradha Karol, Advocates, for the appellant.
Mr. Ashok Aggarwal and Mr. Vinay Kuthiala, Senior Advocates, with Dr. Sanjay Kumar, Ms. Arpita Sawhney, Mr. Atul Jhingan, Mr. Arun Kumar Jama and Mr. Priyansh Sharma, Advocates, for the respondents.
OSA No.7 of 2022 & CMP No.11662 of 2022 Notice. Mr. Atul Jhingan, learned counsel, accepts notice on behalf of the respondents. He seeks and is granted time to file reply.
List on 15th September, 2022.
( A.A. Sayed ) Chief Justice ( Jyotsna Rewal Dua ) Judge August 25, 2022 (vt) ::: Downloaded on - 25/08/2022 20:06:36 :::CIS