Madhya Pradesh High Court
Dental Francis vs Cadbury India Ltd. on 27 October, 2022
Author: Deepak Kumar Agarwal
Bench: Deepak Kumar Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MP No. 1163 of 2021 (DENTAL FRANCIS Vs CADBURY INDIA LTD.) Dated : 27-10-2022 As prayed by learned counsel for the petitioner.
List this case in the next week.
(DEEPAK KUMAR AGARWAL) JUDGE vj Digitally signed by SUBASRI MANI SUBASR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=4b80d075e6ee8e3334ea900daffef9 4852390562efcaf7cdb4d94b8fc0be1414, I MANI pseudonym=E7C0C70D17E5C27BC949540C5 64953CAC4239A94, serialNumber=CA216CA75EF9E38C3785C8B BE6486F7003C0B639E6EA08F81ACF600889A 329F3, cn=SUBASRI MANI Date: 2022.10.28 10:27:16 +05'30'