Rajasthan High Court - Jaipur
Kalpana Industrial Training Cent vs State Of Raj (Tech Education) And on 6 April, 2012
Author: Ajay Rastogi
Bench: Ajay Rastogi
In The High Court of Judicature for Rajasthan Jaipur Bench, Jaipur O R D E R S.B. Civil Writ Petition No.11734/2011 Kalpana Industrial Training Centre Vs. State of Raj. & Ors. Date Of Order :: 06.04.2012 Hon'ble Mr. Justice Ajay Rastogi Mr. Ankit Khandelwal on behalf of Mr. Mahendra Goyal, for petitioner. Mr. S.N. Kumawat, AAG ] Mr. Kunal Rawat ] for respondents.
Counsel for petitioner on instruction wants to withdraw the writ petition. The petition stands dismissed as prayed for. (Ajay Rastogi),J.
VS Shekhawat/-p.1 11734cw11Apr06FnlWdrDsps.doc Certificate - All corrections have been incorporated in the judgment/order being emailed/Vijay Singh Shekhawat/PAJ