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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(2)(a) in The Orissa District Planning Committees Rules, 2000

(a)A notice of not less than ten days shall be given for a meeting of the Committee and the notice shall be issued under the signature of the Member-Secretary;