Supreme Court - Daily Orders
K.H. Kamaladini vs State on 25 August, 2023
Bench: Abhay S. Oka, Pankaj Mithal
ITEM NO.31 COURT NO.11 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 26899/2023
(Arising out of impugned final judgment and order dated 27-03-2023
in CRLRA No. 195/2023 passed by the High Court Of Judicature At
Bombay At Goa)
MR. K.H. KAMALADINI Petitioner(s)
VERSUS
STATE Respondent(s)
(FOR ADMISSION and I.R. and IA No.163546/2023-CONDONATION OF DELAY
IN REFILING / CURING THE DEFECTS )
Date : 25-08-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Mr. Chinmoy Khaladkar, Adv.
Ms. Salonee Paranjape, Adv.
Mr. B. K. Pal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable on 10.10.2023. Liberty is granted to serve through the Standing Counsel for the respondent-State, in addition.
In the meanwhile, there shall be stay of the trial before the Trial Court as far as the petitioner is concerned. (POOJA SHARMA) Signature Not Verified (AVGV RAMU) COURT MASTER (SH) Digitally signed by Neetu Khajuria Date: 2023.08.26 COURT MASTER (NSH) 10:53:41 IST Reason: