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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Mizoram - Subsection

Section 20(3) in The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990

(3)The Director may, with the approval of the Government, set apart and apply out of the fund such sums as may be required to meet the charges on account of the maintenance of the said fund.