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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(4)(ii) in The Orissa Chit Funds Rules, 1985

(ii)in respect of security of immovable property, the value of the security shall not be less than two times the value of the chit amount.