Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 568] [Entire Act] State of Bihar - Subsection Section 568(c) in Civil Court Rules of the High Court of Judicature at Patna (c)Such members of the State Judicial Service as have been called to the Bar, may, if they prefer to do so, wear a Barrister's gown and bands.