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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974

(1)The competent authorities for withdrawing recognition shall be the following namely: -
Schools Competent authority
Pre-primary, Primary and Middle schools Chief Educational Officer.
High Schools[xxx] [These expression 'Teachers Training Institutes' was omitted by G.O. Ms. No. 1141. Education. Science and Technology (Ui). dated the 6th December 1994.] Joint Director of School Education(Secondary Education)
[Teachers' Training Institutes [Added by G.O. Ms. No 1141. Education. Science and Technology (UI). dated the 6th December 1994.] Deputy Director of Teacher Education]
Higher Secondary School Joint Director of School Education (HigherSecondary)