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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(e) in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986

(e)a person of Indian origin who has migrated from Pakistan, Burma, Shri Lanka and East African Countries of Kenya, Uganda (formerly Tangannike and Zanzibar), Zambia, Malwi, Zaire; Ethiopia and Vietnam with the intention of permanently setling in India.