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[Cites 0, Cited by 0] [Section 4A(2)] [Section 4A] [Entire Act]

State of Rajasthan - Subsection

Section 4A(2)(b) in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956

(b)shall also be entitled to two free non-transferable passes which would entitle him and any other person accompanying him to travel at any time by the Rajasthan State Road Transport Corporation Service on whichever routes it operates, in such class of accommodation and subject to such conditions as may be prescribed.