Chattisgarh High Court
Branch Manager, United India Insurance ... vs Smt. Balo Minj 89 Wpc/899/2019 ... on 12 March, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MAC No. 185 of 2016
Branch Manager, United India Insurance Co. Ltd.
Versus
Smt. Balo Minj & Other
12/3/2019 Shri Dashrath Gupta, Advocate for the appellant.
Ms. Priyanka Mehta, Advocate for the respondent No.
6 & 7.
Shri A. N. Pandey, Advocate for the respondent No. 8. Respondent No. 1 is reported to be dead. Learned counsel for the appellant seeks time to file suitable application regarding the death of respondent No.1.
It appears that at the time of filing of this appeal i.e. in the year of 2016, the respondent No. 4 & 5 are minor now they attained the age of majority, therefore issue fresh notice to respondent No. 4 & 5 on payment of PF as per rules.
Notice be made returnable within four weeks. List this after eight weeks.
Sd/-
amita (Gautam Chourdiya) Judge