Karnataka High Court
North West Karnataka Road Transport ... vs Smt Sarojini on 27 March, 2012
Author: Subhash B.Adi
Bench: Subhash B.Adi
N HE HIGH COURT OF KRNA1AFi\
(21RCE1T BENCH AT EHARWAD
DTED THIS THE 27 DAY OF MARCH. 2(312
THF {O'BI P MR P SlICE UBf lASH B AD
MPA No 5Q3i200
MFA Nos5Q4' 2006. p95/ 2006, 597 '2O0o.
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NO 1872 2000 ON THE FILE OF THE ..I%TL JLDtE (SR DNi &
MEMBER ADDL MACT, B4ILHONG4L. AWARDING
COMPENSATION OF RS 3 r2 000.' WITH SIMPLE FUTURE
iNTEREST AT P A. FROM THE DATE OF PETITION TILL THW
DATF OF REM ISATION.
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R; n: S. SI{RIHIkLA AD FOR R5 THIS MFA is FILED U: S 173(li OF MV ACT AGAINST THE JUDGEMENT AND AWARD DATE. 30 UT 200o. PASSED IN M\C. NC). 187 1;2000 ON THE FILE OF THE CIVIL JUDGE (SR DN) & MEMBER ADDL. MACT, BAIl HONGAL. AWARDING COMPFNSATION OF RS ,6o,4OO, WITH SIMPLE FUTURF INTFRE3T AT 6°A, P A FROM THE DAIP OF PFTITION TILL TIfF DATE OF' RELISATION IN MJ'.A.595/2006 (MV) BFIWEEN NORTH WEST KARNA AKA ROAD TRANSIO CORP. CENTRAL OFFICF GOKbL ROAD. HUBT I. BY ITS MAN kCsINC DIRECToR APPELlANT Sn MAIb%NM('H42\ M.KHANNUR. AD RAM.i: N( nWP.% %hT ALINGA PP4 t \GhT) BO' 1' 3 ?S, (XC ftGRICt., 'RE R U M:Kf k HONGA. r EL(z%tM I 'ii. AP ( aIK AL.
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6. iKUMA IT MAL.AWALAPPA RAMALINGAPPA DODWAD.
MIED 'BOJ' 7\5 DCC STLDE\7 P70. VAKEUND, BAILHONGAL TQ.,
7. IRAPPA .5 CHITFI, AGE : MAJOR. 0CC: BUSINESS, R/O. SAMPAGAON, BA1LHONGALT'Q,, (OWNER OF TEMPO)
8. THE DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD D1VN, OFFICIE, SHANBAG CHAMBERS, KIRLOSKAR ROAD, BELGAUM, RESPONDENTS (By Sri: S. SHRISHIALA FOR PS, ADV,) MFA FILED U S 1 I) OF MV ACT AGAINST THE JLDGEMENT AND AWARD DATED 30 '07/200% PASSED IN NO c' z00 uN THE FILE 0 C THE LI A JLDGE (SRDN) & MEMBER ADDL, MACT, BA1LHONGAL, AWARDING C(4PFNSATIONI OF H I 54 .4flfl WTTU RIMPT P' 41 ITURE fl rr, crr' r''' C rUC niE Utn Ut ?iA ION T I L iHE DATE OF REALISATION, IN M.ITA597/2OO6 (MV) n 'ru rr'ra,, ornvvn.rAN I. NORTH WEST iK.ARNiAIAKA ROAD TF/A,N5IFQFT CORP..
CENTRAL OFFICE, GOKUL ROAD, HUB Li. pv TrQ AJ ' tv"TNC OTREOTOD T ALFELLAI/JT (Ar Sri. : MADANMOHAN MKHANNUR, ADA!,,) AND:
A r'vl I'. I A. LLJr 5/ H A, N '0 GAD CEPFA SHiRALADGI HAL 40W AL TO) bELA UM 0157 RICT I:
2. IRAPPA S. CHITTI, AGE•: MAJOR, 0Cc.: BUSINESS, R/O. SAMPAGAON, BAILHONGAL TQ., (OWNER OF TEMPO)
3. THE DIVISIONAL MAJNAOER, ORIENTAL INSURANCE CO. LTD.. DC N OFFICE 1SHANBA(. tHAMBERS KIRLOSKAR ROAD, BELGAUM.
RESPONDENTS (By Sri : S. SHRISHIALA FOR R3, ADV.,) MFA PILED U/S i73(I) OF MV ACT AGAINST THE JUDGEMENT AND AWARD DATED : 30/07/2005 PASSED IN MVC NO. 693/2000 ON THE FILE OF THE CIVIL JUDGE (SR.DN) & MEMBER 4DDL MALT BMLHONArAL 4\k ARDING COMPENSATION OF RS25,000/ WITH SIMPLE FUTURE TjTERE5] Al P A 0 ROM THE DATE OF 2 LTITIQN TIL HE DATE OF REAL1SATION.
IN MY.A,599/ 2006 (MV) BETWEEN:
1. NORTH WEST KARNATAKA ROAD TRANSPORT CORE, CENTRAL OFFICE Ohu RDAD rtUB BY ITS MANAGING APPELLANT (B7. SJ : JADANIVT 0 HAiL IVI KHANNIJ R, ADV. .
ARE:
C T NTA A Z ' SUEr. Jo' DD v T AGED ABOUT Li YRS, OCC:STUDENT, P 0 'AKKL ND I3ELONC LL fl'r*, .4 ryrnfl-
ntI'LS.f1.UiV1 Job).,
2. IRAPPA S. CHITTI, AGE : MAOR, 0CC: BUSINESS, 0 SA]V1EAOAON, BAJLHONGAL t i'N., .7 TIlE: I"1VIS•IOl'4AL 'MANAGER.
ONTO , 1 1 1101 0 1 NIN" r7r"f I
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ETI RESPOND ENTS ' fIlly vi: EARl 50 5 I? .FC F? P , :' ' S SSRSk 'ANT FoP P3 A 355, 6 MA FLtFD T c 1 (1) OF M CI AG4INST IHE JUDGEMEN AND AWARD DATED 30; 07; 2005 PASSED IN MC NO o92, )000 ON THE FIlE OF TI-IE CIVIL Jt'DGF (SR.DN) & MEMBER %DDL MACF. BAILHONGAL AWARDING COMPENSATION OF RS h2 000 WITH IMPLF FUTURE -
1"ZTERE'3T T • P bRO%1 [Hi DUE Of I siirio' i'lL 11* DATE (U REALTS.\TION IN M.P.A. 601/2006 (MVC) 13Ei'WEEN 1 NORTH WEST KARNATAICA ROAD TRANSPORT CORP..
CENTRAL OFFICE, 00KW ROAD HUBI I BY ITS MANAGING DIRECTOR.
APPELLANT (By Sn MADANMOHAN M FHANNLR ADV ND SMT. YALAWWA Wi 0 RACHAPPA WANNAVAR AGED ABOT'I 80 YRS. 0CC COOL E. R. 0 \AKKUND, BAILHONGAL TO. BFI ('At'M DI 'I IRAPPAS cnTrn OF MJ)R OCt 3 A F "c:0 SAMPAL,A0u. BMLIR)N(SI Ti). (WI 'ti C) 1FM'( IJIE t lL) ShflAL" M%NAGFR giN ' ( , I 1 OFF!' L %HA\RCr (%'AB' D'V lip •
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1 NORTH WEST RARNATAIKA ROAD TRANSPORT CORIS, LRATRAL OFFICE GOLF 2 ROAD H SD BY ITS MANAGING DIRECTOR.
APPELLANT (By Sri. : MADANMOHAN MIKHANNUR, ADV,) AND:
1. SMI SLTANDA, WU. SADASHIVA KOTABAGI AGED ABOUT 70 YRS, 0CC: HOUSEHOLD & COOLIE, R/O. MORABA, NAVALAGUND TQ., NOW. R/O. C/O. RUDRAPPA YALLAPPA, DODWAD, VARKUND, BAILHONGAL TO., BELGAUM DISTRICT.
2. 1RAPPA S. CHITTI, AGE: MAJOR, 0CC: BUSINESS, P/C. SAMPACAON, BAILFIONGAL TQ.
S. THE DIVISIONAL MANABER, DRIE7 07 u[07CE () LTD DIVN,, OFFICE, SHANBAG CHAMBERS, \1RL)ST\1RRuD BEL('UI RESPONDS NTS (ISv Sri : SHRI. HARISH S. MAIGUP, FOR RI S. SHRISHAILA FOR ES, ADV.,,) MT FILED U/S 173(1) OF MV ACT AGAINST THE jiJL'143:MjE//4T AND •"WARD LATED : 30/07/2.005 PASSED IN 1141 r, f\7' I 7g 1 12 .. '" 1211 1? --
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.12 8' MEMBER ADDU, MACT, B NILHONGAL, AWARDING COIVTPFS:/VL)ONJ OF RD. 25,0 00/ WITH. SIMPLE LU/TEE I/TERESA AT En, L.A. LW /21 THE C' F PE1fli:.TIO N TILL... THE DATE CF REALISATION.
p x IN MFA 604/2006 (MVC) NORTH WEST KARNATAKA RCAD TRANSPORT CORP.. CENTRA I.. OFFICE, GOKUL ROAD, HUBLI. BY ITS MANAGING DIRECTOR.
(By Sri, : MADANMOHAN MKHANNUR, ADV,) AND:
1. SMT. KASTUREWWA W/O. RUDRAPPA DODWAD AGED ABOUT 50 YRS, 0CC : HOUSE HOOD & COOLIF R/0. VAKKUND, BAILOHONGAL TQ., BELGAUM DISTRICT.
2 IRAPPA S. CHITTI, AGE : MAJOR, 0CC : BUSINESS, RiO. SAMPAGAON. BAiLHONGPL TQ..
3. THE DIVISIONAL MAINAGER, ORIENTAL INSURANCE CO. LTD,, DIVN. OFFICE, SHANBAG CHAMBERS, KIRLOSKAR ROAD, BELGAUM (By Sri SHRI. HARISH S. MA1GLJR, FOR RI S. SHF.1SHA1LA FOR R3, ADV.,,) MFA FILE ID U/S 173(1) OF MV ACT AGAINST THE JUDGEM LET AND AWARD DATED : 20/ 07i 2005 RESSED IN MVC NO 694/2000 ON THE FILE OF THE CIVIL JUDGE (SR.DN) .v11rw[JDt K rr' T'' 1JLfl, vr ..
-_• DKiLfikJj'rKL, [ iK COMPENSATION OF KS 25,0007 WITH SIMPIZE FUTURE 9 U IN WP 809/2006 BETWEEN* NORTH WEST KARNATAKA ROAD TRANSPORT COI?P, CENTRPL. OFFICE, GOKUL ROAD, HUBLI. BY ITS MANAGING DIRECTOR..
PETITIONER (By Sri. : MADANMOHAN MJ(HANNUR, ADV,) AND:
SMTBALAWWA, Wi 0. RAMAPPA DODAWAD, .AGED ABOUT 50 YRS, 0CC : E H.OLD n uOOLIE R 0 'LKKuND BAILNONGAL TO BELGAUM DIST,
2. iRAPPASCHIflI, AGE: MAJOR. 0CC : BUSINESS, R/O, SAMPAGAON, BAILHONGAL TQ,
3. THE DIVISION? L MANAGER, ORIENTAL INSURANCE CO. LTD, DIVN. OFFICE, SHANBAG CHAMBER., KIRLOSKAR ROAD, BELGAUM.
RESPONDENTS (By Sri : SHRI. HARISH S. MAIGUR, EOR RI, ADV.,) THIS WP IS FILED UNDER ARTICLE 226 & 227 OF COrm1TLTTON F :\D r 1 06 SWNC \AE 'U-C LvIPUGNED LU DGEMENT AND AWARD DAT: 30.07 .2005, PASSED C MVC 350 '2000 ON TNT PIE OF THE MOTOR CCUDENT LAIM S TRIBUNAL BAILHONGAL :m I3,AILHONG AL.
IN WY.No. 810/2006BETWEEN:
1 NOP:TI-I WEST: KAPNATAKA ROAD TPANSPDPT CORP..
3 U- -
L 7 7) P U B BY ITS MAN.AGING DIRECTOR.
D3'PT7JTh NPP (U-: Sri. : .iP.L'ALJ:i(JILJArJ M.KH ANNUR, AU-V.,) IL) AM):
SMT.G0i R4W3AA. W '0 MADI%ALAPPA SANGANNAt AR, AGED ABOUT 35 YRS 0CC H01 BEHOLD & ('001 IE Ru. VANKUND. I3AILHONGAL TQ. BEIGCM DIST.
IRAPPi S CHTflI.
AGE. MAJOR, 0CC BUSINESS R. 0 sAMFAGAON BAILHONGAL TQ..
3. THE Dfl'ISIONAL MANAGER.
THF ORIENTAL INSURANCE ('0 LTD DI N. OFFICE. SHANBAG CHAMBERS. KIRLOSKAR ROAD BELGAUM RESPONDENTS 11115 NP IS FILED I t%DFR ARTIClE '26 & 2 ('F CONSTITUTION OF INDIA. QUASHING ANNEXURE-A, THE MPbGNFD .JUI)GEMENT AND AWARD DAT T 300 200, PASSED IN MVC. 684 !200() 01% THE FILE OF TN? MOTO R ACCUDENT CLAIMS TRIBUNAL BAIL HONGAI 4T BAILT40NCiL INW.PNo 811/2006 117 %FF -
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3. THE DIVISIONAL MANAGER.
ORIENTAL INSURANCE CO. UTD, DIVN, OF ICE, SHANBAG CHAMBER, KIRLOSKAR ROAD. BELGAUM.
RESPONDENTS (B Sri: Si-IRI. 1-IARISH S. fvIAIGUR, FOR RI.. ADVI THIS W p IS FILED UNDER ARTICLE 226 & 227 OF CONSTITUTION OF INDIA. QUASHING ANNEXUREA. THE MPLGNED ft. DGFMLNT AND AVvARD DAt 10 (5 )0Q5 PASSED IN MVC: 690/2000 ON THE FILE OF THE MO.TOR ACCUDENT CLAIMS TRIBUNAL BAILHONGAL AT BAILHONGAL.
IN WY. 812/2006BETWEEN:-
1. NORTH WEST KARNATAKA ROAD TRANSPORT CORS, CE \ 1 TR?i ThF1Gr GOKLL R( AD Hi BID BY IT'S .MANAGING D1RECTOR.
PETITIONER* 3 r1 S ADIO rR\'LR TOy AND:
I. SLIT. N EELAWWA, W/ 0. MAD1VALAPPA ULLEGADDI T AGED ABOUT 30 YRS, 0CC: HOUSEFIOLD & GOGH. E, R,' 0 \AKK [Tpj) BAILHGN GAL TQ BELIJAUM DI ST.
2. 1RAPPA S. CHITTI, lop AJGA 0CC L3US!NFcS R/O. SAMPAGAGN, .BAILHONGAL rt rl 3, T..HE.: DIVISICNAL IvIANAGER, ORIENTAL INSURANCE GO. USES, DIVN. OFFICE, SHANBAG CHAMBER, EIRT.•OSKAR ROAD, EE:LGAUM, r'EmPC ESZ (Os Sri: SHRL HAFISH 5. MAIOUR, AD'!. PC)R 101;) THIS HP IS PILED Vpfr'p !rRTTUSE 3226 & 227 OF CONSTITUTION HF INDIA QUAHINO ANNEXURE-A THE 'NJ" E'' S T
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l2 PASSED TN M\t o86 2000 ON THE FIl £ OF THE MOTOR 4CA I. DEN I ClAIMS TRIHU'4AI 13 ULHONGAL Al B%TLIIONCT U. IN W.P. 815/2006 BETWEEN.
NORTH WF ST KARI%Ar%KA ROAD TRANSFORT CORP cENTRAL C*FICE. bOKbL RoAD. HUBLI BY IN MANAGING DIRECTOR PETfl TONER (B Sn MADANMOHAN M KHANNUR. ADV.i AND.
SH1 APU1 RAPPA, '3 0 RUDRAPPA DOD3 AD AGED ABOUT 25 YRS, 0CC . AGRI.. R0. VANkUND. BAILHONOAT TQ. BEL(.ATIM DI'T. 'RAPPA S CHTVEI, GL MAJOR 0CC BUSINLSS R.'O SAMP4GMTh, B4II.rIONGkL TQ.
1fF )WSCN LMAZ%4C"R ORIENT 41. 1NSLRACE CO LID.. OWN OFFICE SFflNBAU CHAMBFR 1'? .Th %T1ctaL 1L tt 4 T3 tPU'iDTrs
4 SUP' II4RPII M41C'k kOR' Di ;Nis WP 'S Fii.ED •NDER ANfICY.F i'n 4 '27 U))4 %($ lItN OF r T Jij r N N E RE 4 I''I ilL FL 'I 1F 'I' 'I 4 P A A ) 0 3 ) 2( ' ?iSLU 'N fl '. 's" 2U'.Jt' (: 1 F ?IL" r'iE vJ)fC'R T t.V(AIS' K'sL4IaAU I), INP 816/2006 I. I A Ii LI 4 41 . )F 1. 3j' .
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AND:
I. V1JAYALAXMI, D/O. RUDRAPPA DODAWAD,
AGED ABOUT 24 YRS, 0CC: STUDENT, R 0 ARhS N') EMLUONONT Tç BELGAUM DIST.
2. 1RAPPA S. GRIm.
AGE: MAJOR, 0CC : BUSINESS, RIO. SAMPAGAON, BAILHONGAL TQ.,
3. THE DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD., DIVN. OFFICE, SHANBAG CHAMBER, K1RLOSRAR ROAD, BELGAUM.
RESPONDENTS (By Sri: SHRI. HARISH S. MAIGUR, FOR RI, ADV.,) THIS WP IS FILED UNDER ARTICLE 226 & 227 OF CONSTITUTION OF INDIA, QUASHING ANNEXUREA, THE IMPUGNED JUDGEMENT ND WkRD DAT 30 0 2O3 PASSED IN MVC: 685/2000 ON THE FILE OF THE MOTOR ACCUDENT CLAIMS TRIB UNAL BAILHONGAL AT BAILHONGAL.
IN W.P, 817/2006 BETWEEN:
I. NORTH WEST KARNATAKA ROAD TRANSPORT COAL.
CENTRAL OFFICE, GOKUL ROAD, HUBLI. ElY fS y1NT7qi1VQ DIRECTOR;, PE.TITIONEJ?
('Ely sJ 7) 'V.IJAYAK'UIVIAR, ADV.,) .AND:
AJP L5Ec
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AGED ABOUT 63 YRS, 0CM : HOUSE HOLD & 000L1E, 13/0, VAKKUND, BAILHONGAL TçL, I f''ft ft .' rvcirrv'...J lvi LJIC) I
2. IRAPPA S. CHIMU.
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3 ThE WIIONAL MANAGER
ORIENTAL INSURANCE CC). LTD.
DIfl . OFFICE. SHANBAG CHAMBER. KIRLOSKAR ROAD BELGAt %4.
RI SPONDEN '4 (B Sri S SRNH \ILA %DV THIS WP Is FILED UNDER ARTICLE 22o & 22i OF CONSTITUTION OF INDIA. QUASHING ANNEXURE-A. 'WE IMPUGNED Jt'DGEMENT AND AWARD DAT 3007 200 PASSED IN MVC 1731/2000 ON THE FILE OF THF MOTOR ACCIYDENT CLAIMS TRIBUNAL BAILHONGAL AT BAJLHONGAL.
Thes MFAs and writ petitions nning oa f r dci th 'ia. the ('curt delivered the fdlln ing:
IUDGMIcNT l1 these appeals and 'rh petitions arise o t common judgment and aviard passed in MVC Nos 696, ($'3.
8. 94o 86 8968S)0o8 (B .8' 1870 and '8T2; fl1fl disposed ott'P 30 7 200F
2. Tht !,,it A'est K rna'aka Rad Transr'cn ' r.ar ihs lc..ie vp"l 1'dtrtL.c, at rI'alit inrlr i 1 It Its 'p nihin.ni 1 flu dIt't 7h 1
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