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Union of India - Section

Section 45 in Conduct of Elections Rules, 1961

45. Account of ballot papers.

- [(1)] [ Rule 45 renumbered as sub-Rule (1) of that Rule by S.O. 3875, dated 15.12.1966.] The presiding officer shall at the close of the poll prepare a ballot paper account in Form 16 and enclose it in a separate cover with the words "Ballot Paper Account" superscribed thereon.
(2)[ The presiding officer shall furnish to every polling agent present at the close of the poll a true copy of the entries made in the ballot paper account after obtaining a receipt from the said polling agent therefor and shall also attest it as a true copy.] [ Substituted by S.O. 229(E), dated 26.5.1975.]