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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(vi) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(vi)to perform such other functions as it may deem necessary for the efficient functioning and administration of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.].