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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(zzl) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(zzl)"toe board" means a member fastened above a working platform, access landing access way, wheel barrow run, ramp or other platform to prevent building workers and materials falling there from.