Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Uttar Pradesh - Subsection Section 8(b) in U.P. Minor Irrigation Department Boring Technicians Service Rules, 1993 (b)A Diploma of two years course awarded by Directorate of Employment and Training, Uttar Pradesh or Industrial Institute in any of the following Trades :
