Calcutta High Court
Srei Equipment Finance Limited vs Mms Steel & Power Pvt. Ltd on 15 February, 2017
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
AP 953 of 2016
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SREI EQUIPMENT FINANCE LIMITED
Versus
MMS STEEL & POWER PVT. LTD.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 15th February, 2017.
Appearance:
Ms. Urmila Chakraborty, Adv.
The Court : It is submitted on behalf of the petitioner that the defaulted amounts have been paid. In view thereof, this application is disposed of by giving liberty to the petitioner to take appropriate steps in case of future defaults in accordance with law. All interim orders stand vacated. The petitioner shall communicate this order by speed post with acknowledgement due within a week from date.
(SOUMEN SEN, J.) sp2.