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Calcutta High Court

Srei Equipment Finance Limited vs Mms Steel & Power Pvt. Ltd on 15 February, 2017

Author: Soumen Sen

Bench: Soumen Sen

ORDER SHEET
                                AP 953 of 2016

                     IN THE HIGH COURT AT CALCUTTA
                 Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE




                       SREI EQUIPMENT FINANCE LIMITED
                                    Versus
                         MMS STEEL & POWER PVT. LTD.


BEFORE:
The Hon'ble JUSTICE SOUMEN SEN

Date : 15th February, 2017.

Appearance:

Ms. Urmila Chakraborty, Adv.
The Court : It is submitted on behalf of the petitioner that the defaulted amounts have been paid. In view thereof, this application is disposed of by giving liberty to the petitioner to take appropriate steps in case of future defaults in accordance with law. All interim orders stand vacated. The petitioner shall communicate this order by speed post with acknowledgement due within a week from date.
(SOUMEN SEN, J.) sp2.