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State of Rajasthan - Section

Section 92 in Rajasthan Land Revenue (Land Records) Rules, 1957

92. Completion of Khasra.

- On completion, the list of boundary marks shall be attached with the Khasra. If there are any marks which need to be repaired or renewed, an abstract from the list shall be prepared by the Patwari for presentation to the Inspector when he visits the circle in connection with his Kharif inspection tour. The Inspector shall after verification submit it to the Tehsildar for such order and make such arrangement as may be required.