Section 3(2)(b) in The Punjab Primary Education Act, 1960

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State of Punjab - Subsection

Section 3(2)(b) in The Punjab Primary Education Act, 1960

(b)be so made as to ensure that there is an interval of not less than one hundred and twenty days or such other interval as the State Government may by notification direct between the date of the publication of the order in the Official Gazette and the first day of the next academic year.

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State of Punjab - Subsection

Section 3(2)(b) in The Punjab Primary Education Act, 1960