Bombay High Court
Ness Nusli Wadia vs The State Of Maharashtra And Anr on 1 October, 2018
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 2830 OF 2018
Ness Nusli Wadia ....Petitioner
V/S
The State Of Maharashtra And Anr. ....Respondent
Mr.Abad Ponda i/by.Ashish Raghuvanshi for Petitioner Ms.S.D.Shinde - APP for the State. Ms.Neha Prashant a/w. Shraddha Achliya i/by M/s.Juris Corp for R.No.2.
CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 1st October, 2018 P.C. :
Stand over to 10/10/2018 at 05.00 p.m. in Chamber.
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