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Bombay High Court

Ness Nusli Wadia vs The State Of Maharashtra And Anr on 1 October, 2018

Bench: Ranjit More, Bharati Harish Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 2830 OF 2018

 Ness Nusli Wadia                                          ....Petitioner
             V/S
 The State Of Maharashtra And Anr.                      ....Respondent

Mr.Abad Ponda i/by.Ashish Raghuvanshi for Petitioner Ms.S.D.Shinde - APP for the State. Ms.Neha Prashant a/w. Shraddha Achliya i/by M/s.Juris Corp for R.No.2.

CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 1st October, 2018 P.C. :

Stand over to 10/10/2018 at 05.00 p.m. in Chamber.
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