Kerala High Court
Aswathi Sibi vs Google Llc on 8 August, 2024
OP(C) No.1734/2024 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
Thursday, the 8th day of August 2024 / 17th Sravana, 1946
OP(C) NO. 1734 OF 2024
IA 1/2024 IN OS 237/2024 OF MUNSIFF COURT, ADOOR, PATHANAMTHITTA
PETITIONER(S)/ PETITIONER/ PLAINTIFF:
ASWATHI SIBI, AGED 33 YEARS, W/O SIBI, OLIVIA, KARUVATTA, ADOOR P.O,
PATHANAMTHITTA, PIN - 691523
BY ADV: SRI. BIMALA BABY.
RESPONDENT(S)/ RESPONDENTS/ DEFENDANTS:
1. GOOGLE LLC, INDIA LIAISON OFFICE, UNIT NO. 26, THE EXECUTIVE CENTER,
LEVEL 8, DLFCENTRE, SANSAD MARG, CONNAUGHT PLACE, NEW DELHI.,
REPRESENTED BY INDIA HEAD, PIN - 110001
2. FACEBOOK INDIA, 216 OKHLA INDUSTRIAL ESTATE, PHASE III, NEW DELHI
REPRESENTED BY NATIONAL HEAD, PIN - 110020
3. SHAFEENA BEEVI, (REPRESENTIONG YOUTUBE CHANNEL' 'SHAFEENA BEEVI'),
D/O KD SULFATH, SULTHAN VEETTIL, PARAKUNNU P.O, NEAR PARAKUNNU GOVT.
SCHOOL NAVAYIKULAM, THIRUVANANTHAPURAM - ., PIN - 695603
4. IT'S ME KHAIZ', REPRESENTED BY MOHAMAD KHAIZE, HOUSE NO. 2/533
AYSHA MAHAL, MURINGATH KANDI PARAMBA, KALLAI P.O, KOZHIKKODE - , PIN
- 673003
5. ITSMEKANMANI', YOUTUBE CHANNEL AND INSTAGRAM ACCOUNT REPRESENTED BY
RESHMI RAJENDRAN, KOCHUMUKALIL, ATHIKATTUKULANGARA P.O, NOORANAD ,
PIN - 690504
6. ATHUL VLOGS, YOUTUBE CHANNEL, REPRESENTED BY ATHUL BABU, ATHIRA
HOUSE, THIRUPURAM, BALARAMAPURAM , PIN - 695133
This OP (Civil) having come up for orders on 08-08-2024, the court
on the same day passed the following:
O R D E R
Registry to call for a report from the Munsiff Court, Adoor regarding the present status of I.A No. 1/2024 in O.S No. 237/2024 and the time limit required for disposal of the same.
Post on 21-08-2024.
Sd/- VIJU ABRAHAM, JUDGE 08-08-2024 /True Copy/ Assistant Registrar