Section 4 in Punjab Right to Information (Disclosure of Information by public authorities providing services in Municipalities) Rules, 2012
4. Manner of disclosure.
- Every Municipality shall disclose the required information to the public through any of the modes mentioned hereunder :(i)News paper in regional, Hindi and English language(ii)Internet ;(iii)Notice board of the Municipality(iv)Ward offices ; and(v)Any other mode as may he specified by the Government.
