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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(1)(b) in Haryana Housing Board (Recruitment and Conditions of Service of Officers and Employees) Regulations, 2006

(b)any period of work in equivalent or higher rank, prior to the appointment in the Service, in the case of an appointment by transfer; or