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Supreme Court - Daily Orders

M/S Huawei Technologies Co.Ltd. vs Designated Auth.Min.Of Commerce And ... on 14 October, 2019

Author: Hemant Gupta

Bench: Hemant Gupta

     ITEM NO.5                                COURT NO.9                 SECTION XVII

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).   6297/2012

     M/S HUAWEI TECHNOLOGIES CO.LTD.                                       Appellant(s)

                                                       VERSUS

     DESIGNATED AUTH.MIN.OF COMMERCE AND INDUSTRY                          Respondent(s)

     (only 5487 of 2016 to be listed )

     WITH
     C.A. No. 5487/2016 (XVII)

     ( FOR CONDONATION OF DELAY IN FILING ON IA 75141/2019
     IA No. 75141/2019 - CONDONATION OF DELAY IN FILING)

     Date : 14-10-2019 This appeal was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE HEMANT GUPTA
                                               [IN CHAMBER]


     For Appellant(s)
                                        Mr. Devashish Bharuka, AOR
                                        Mr. Pawanshree Agrawal, AOR
                                        Mr. Aman Bansal, Adv
     For Respondent(s)
                                        Mr.   Rakesh K. Sharma, AOR
                                        Ms.   Praveena Gautam, AOR
                                        Mr.   Pawan Shukla, Adv
                                        Mr.   Raja Ram, Adv
                                        Ms.   Sweety Pandey, Adv


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay in filing amended cause title is condoned.

(MANASWINI DEVI SHARMA) Signature Not Verified (HARI SWAROOP PARASHER) SENIOR PERSONAL ASSISTANT Digitally signed by ANITA MALHOTRA Date: 2019.10.23 ASSISTANT REGISTRAR 14:54:27 IST Reason: