Supreme Court - Daily Orders
M/S Huawei Technologies Co.Ltd. vs Designated Auth.Min.Of Commerce And ... on 14 October, 2019
Author: Hemant Gupta
Bench: Hemant Gupta
ITEM NO.5 COURT NO.9 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6297/2012
M/S HUAWEI TECHNOLOGIES CO.LTD. Appellant(s)
VERSUS
DESIGNATED AUTH.MIN.OF COMMERCE AND INDUSTRY Respondent(s)
(only 5487 of 2016 to be listed )
WITH
C.A. No. 5487/2016 (XVII)
( FOR CONDONATION OF DELAY IN FILING ON IA 75141/2019
IA No. 75141/2019 - CONDONATION OF DELAY IN FILING)
Date : 14-10-2019 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE HEMANT GUPTA
[IN CHAMBER]
For Appellant(s)
Mr. Devashish Bharuka, AOR
Mr. Pawanshree Agrawal, AOR
Mr. Aman Bansal, Adv
For Respondent(s)
Mr. Rakesh K. Sharma, AOR
Ms. Praveena Gautam, AOR
Mr. Pawan Shukla, Adv
Mr. Raja Ram, Adv
Ms. Sweety Pandey, Adv
UPON hearing the counsel the Court made the following
O R D E R
Delay in filing amended cause title is condoned.
(MANASWINI DEVI SHARMA) Signature Not Verified (HARI SWAROOP PARASHER) SENIOR PERSONAL ASSISTANT Digitally signed by ANITA MALHOTRA Date: 2019.10.23 ASSISTANT REGISTRAR 14:54:27 IST Reason: