Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 19 in The Jammu and Kashmir Probation of Offenders Act, 1966 19. Section 562 of the Code cease to apply. - Subject to the provisions of section 18, section 562 of the Code shall cease to have effect.
