Supreme Court - Daily Orders
G. Janobai vs V.N. Devadoss on 5 July, 2017
Bench: Dipak Misra, A.M. Khanwilkar
ITEM NO.16 COURT NO.2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).28338-28339/2016
(Arising out of impugned final judgment and order dated 14-06-2016
in CRP (NPD) No. 1104/2016 and CMP No. 6079/2016 passed by the High
court of madras)
G. JANOBAI & ORS. Petitioner(s)
VERSUS
V.N. DEVADOSS Respondent(s)
Date : 05-07-2017 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Petitioner(s) Mr. Abhishek Bharti, Adv.
Mr. Balaji Srinivasan, AOR
Ms. Vaishnavi Subrahmanyam, Adv.
Ms. Pratiksha Mishra, Adv.
Mr. Arunava Mukherjee, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitoners. The special leave petition as well as the applications are dismissed.
(Gulshan Kumar Arora) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2017.07.06
15:54:44 IST
Reason: