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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(1)(b) in The Maharashtra Acupuncture System of Therapy Act, 2015

(b)no Acupuncture institution shall,-
(i)open a course of study or training leading to the award of any recognized qualification by the Council; or
(ii)increase its admission capacity in any course of study or training; except with the previous permission of the Council obtained in accordance with the provisions of this Act.