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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Bihar - Subsection

Section 71(b) in Bihar Hindu Religious Trusts Act, 1950

(b)to the payment of the salaries and allowances of the President, the Superintendent and of the establishments employed by the Board for the purposes of this Act and to the payment of any Gratuities and Provident Fund contributions to the Superintendent and to the members of such establishments;