Madhya Pradesh High Court
Ravishankar vs The State Of Madhya Pradesh on 21 February, 2025
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 CRA-2728-2021 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 2728 of 2021 (RAVISHANKAR AND OTHERS Vs THE STATE OF MADHYA PRADESH ) Dated : 21-02-2025 Today, the advocates are reportedly on strike. Case is adjourned.
(SANJAY DWIVEDI) (VISHAL DHAGAT)
JUDGE JUDGE
Sudesh
Signature Not Verified
Signed by: SUDESH KUMAR
SHUKLA
Signing time: 2/21/2025
4:54:17 PM