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Madhya Pradesh High Court

Ravishankar vs The State Of Madhya Pradesh on 21 February, 2025

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

1 CRA-2728-2021 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 2728 of 2021 (RAVISHANKAR AND OTHERS Vs THE STATE OF MADHYA PRADESH ) Dated : 21-02-2025 Today, the advocates are reportedly on strike. Case is adjourned.





                                   (SANJAY DWIVEDI)                                 (VISHAL DHAGAT)
                                        JUDGE                                            JUDGE
                          Sudesh




Signature Not Verified
Signed by: SUDESH KUMAR
SHUKLA
Signing time: 2/21/2025
4:54:17 PM