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[Cites 0, Cited by 0] [Section 540] [Entire Act]

State of Odisha - Subsection

Section 540(2) in Orissa Municipal Rules, 1953

(2)Every place where in fire is kindled habitually, such a kitchen shall be provided with efficient means for the escape of smoke or the products of combustion, directly above every fire place.Note. - The means would depend upon the nature of roofing over the room in which the fire place is provided.