Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Maharashtra - Subsection Section 14(q) in Maharashtra Homoeopathic Practitioners' Act, 1960 (q)to exercise such other powers and perform such other duties and functions as are laid down in this Act, or may be prescribed by rules or by regulations or by-laws.]
