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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(1) in Agriculture University, Jobner Act, 2013

(1)The Academic Council shall subject to the provisions of this Act and the Statutes have the power of prescribing by regulations all courses of study and determining curricula, and shall have general control on teaching and other educational programmes within the University, and shall be responsible for the maintenance of standards thereof.