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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of West Bengal - Subsection

Section 44(1)(b) in The Kalyani University Act, 1981

(b)to cause an enquiry to be made into the income, expenditure, properties, assets and liabilities of the University and of any college or institution maintained by or affiliated to the University.