Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(iiia) in Telangana Khadi and Village Industries Board Act, 1958 (iiia)[xxx] [Clause (iiia) inserted by Act No.5 of 1962 omitted by Act No.30 of 1981.]
