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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(iv) in The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Rules, 1955

(iv)a statement showing the names of [land-holders] [Substituted by Notification No. F. 6(286) Revenue A/55 dated 15-9-1960, published in Rajasthan Gazette Part IV-C, dated 15-9-1960.] with particulars of all different rights possessed by each individuals;