Delhi High Court - Orders
Prabhjot Kaur vs University Of Delhi on 13 March, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5312/2021
PRABHJOT KAUR ..... Petitioner
Through: Ms. Raminder Kaur, Ms. Priti Agarwal
& Mr. Keshav Shekhawat, Advocates
Versus
UNIVERSITY OF DELHI ..... Respondent
Through: Mr. Mohinder J.S. Rupal & Mr. Madhav
Mehrota, Advocates
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 13.03.2023
1. Learned counsel appearing on behalf of the respondent-University seeks some time to take further instructions.
2. Re-notify on 23rd March, 2023.
PURUSHAINDRA KUMAR KAURAV, J MARCH 13, 2023 p'ma Signature Not Verified Signed By:PRATIMA Signing Date:14.03.2023 18:17:01