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State of Madhya Pradesh - Section

Section 109 in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

109. Rules 104 to 108 to apply to persons of unsound mind.

- The provisions contained in rules 104 to 108 (inclusive both), shall apply mutatis mutandis to persons of unsound mind.Part-X Appeal, revision and review