Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 30 in Jammu and Kashmir State Board of School Education Act, 1975 30. Members interested not to take part in discussion No member shall take part in the discussion of, or exercise his vote on any matter in which he has any personal interest.
