Supreme Court - Daily Orders
Akanksha Priyadarshan Deshmukh vs Priyadarshan Vijaykumar Deshmukh on 28 March, 2019
Bench: Mohan M. Shantanagoudar, Hemant Gupta
ITEM NO.4 COURT NO.13 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 564/2019
AKANKSHA PRIYADARSHAN DESHMUKH Petitioner(s)
VERSUS
PRIYADARSHAN VIJAYKUMAR DESHMUKH Respondent(s)
(FOR ADMISSION and I.R. and IA No.46078/2019-EX-PARTE STAY and IA
No.46080/2019-EXEMPTION FROM FILING O.T.)
Date : 28-03-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. B. Sridhar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, there shall be stay of further proceedings in P.A. No. 784 of 2017 titled as “Priyadarshan Vijaykumar Deshmukh Vs. Akanksha Priyadarshan Deshmukh”, pending before the Family Court No. 89, Tophakhana, Shivajinagar, Pune, Maharashtra-411005.
(ASHWANI THAKUR) (RAJINDER KAUR)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2019.03.29
16:40:35 IST
Reason: