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Supreme Court - Daily Orders

Akanksha Priyadarshan Deshmukh vs Priyadarshan Vijaykumar Deshmukh on 28 March, 2019

Bench: Mohan M. Shantanagoudar, Hemant Gupta

     ITEM NO.4                               COURT NO.13                   SECTION XVI-A

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                   No(s).   564/2019

     AKANKSHA PRIYADARSHAN DESHMUKH                                         Petitioner(s)

                                                      VERSUS

     PRIYADARSHAN VIJAYKUMAR DESHMUKH                                       Respondent(s)

     (FOR ADMISSION and I.R. and IA No.46078/2019-EX-PARTE STAY and IA
     No.46080/2019-EXEMPTION FROM FILING O.T.)

     Date : 28-03-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
                             HON'BLE MR. JUSTICE HEMANT GUPTA


     For Petitioner(s)                   Mr. B. Sridhar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

In the meantime, there shall be stay of further proceedings in P.A. No. 784 of 2017 titled as “Priyadarshan Vijaykumar Deshmukh Vs. Akanksha Priyadarshan Deshmukh”, pending before the Family Court No. 89, Tophakhana, Shivajinagar, Pune, Maharashtra-411005.

     (ASHWANI THAKUR)                                                     (RAJINDER KAUR)
     COURT MASTER (SH)                                                      BRANCH OFFICER


Signature Not Verified

Digitally signed by
ASHWANI KUMAR
Date: 2019.03.29
16:40:35 IST
Reason: