Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Odisha - Subsection Section 9(iv) in Orissa Government Vehicles (Control and Use) Rules, 1978 (iv)journeys performed in emergent cases when a Government official on being suddenly taken ill, is required to be removed from his office to a hospital or to his residence.
