Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act] State of Tamilnadu - Subsection Section 33(2)(a) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 (a)in the State Bank of India constituted under the State Bank of India Act, 1955 (Central Act 23 of 1955); or