Supreme Court - Daily Orders
Emaar Mgf Land Ltd vs Dilshad Gill on 16 October, 2015
Bench: Jagdish Singh Khehar, R. Banumathi
ITEM NO.4 COURT NO.4 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 22903/2015
(Arising out of impugned final judgment and order dated 27/05/2015
in FA No. 345/2014 passed by the National Consumer Disputes
Redressal Commission, New Delhi)
EMAAR MGF LAND LTD AND ANR Petitioner(s)
VERSUS
DILSHAD GILL Respondent(s)
(With appln.(s) for placing on record proof of payment)
WITH
SLP(C) No. 25674/2015
(With appln.(s) for placing on record proof of payment and Interim
Relief and Office Report)
Date : 16/10/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. K.V. Vishwanathan, Sr. Adv.
Mr. Sanchar Anand, Adv.
Mr. Apoorv Singhal, Adv.
Mr. Devendra Singh,Adv.
Mr. K.V. Vishwanath, Sr. Adv.
Mr. Aditya Narain, Adv.
Mr. Arnav Narain, Adv.
Mr. Kabir Dixit,Adv.
For Respondent(s) Ms. Anubha Agrawal,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Execution proceedings, if any, shall remain stayed till further orders.
List the matters on a non miscellaneous day.
Signature Not Verified Digitally signed by Sushil Kumar Rakheja Date: 2015.10.26 15:10:10 IST Reason: (S. K. RAKHEJA) (CHANDER BALA) COURT MASTER COURT MASTER