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[Cites 0, Cited by 0] [Section 211(3)] [Section 211] [Entire Act]

State of Rajasthan - Subsection

Section 211(3)(a) in Rajasthan Panchayati Raj Rules, 1996

(a)Panchayat ......[Rs. 10000/-] [Substituted 'Rs. 500/-' by Notification No. G.S.R. 111, dated 15.3.2011 (w.e.f. 30.12.1996).]