Patna High Court - Orders
Priya Ranjan Das vs The State Of Bihar on 8 May, 2024
Author: Prabhat Kumar Singh
Bench: Prabhat Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.64537 of 2023
Arising Out of PS. Case No.-21 Year-2021 Thana- MOUZAHIDPUR District- Bhagalpur
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Priya Ranjan Das S/O Late Sitaram Das R/O Village-Mukheriya, P.S.-By Pass
(Jagdishpur), District-Bhagalpur, At Present-Flat No. 6 G, ANN Tower, RBSS
Road, Bhikhanpur, Ishakchak, Bhagalpur, Bihar
... ... Petitioner/s
Versus
The State Of Bihar
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.
For the Opposite Party/s : Mr.Ram Bilash Roy Raman
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CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR SINGH
ORAL ORDER
4 08-05-2024The matter is listed under the heading "For Orders (On Office Notes)" for removing the defect(s), as pointed out by the Stamp Reporter. However, name is not appearing in the daily cause list. From perusal of bail petition, it appears that petitioner is appearing in person.
2. Accordingly, office is directed to print the name of petitioner (in person) in the concerned column of daily cause list.
(Prabhat Kumar Singh, J) anay/-
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