Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 241] [Entire Act]

Bengal Presidency - Subsection

Section 241(c) in Police Regulations, Bengal , 1943

(c)Government departments which are required to deposit money at the police-stations occasionally should deposit cash money in the police-stations which will find entry in the General Diary of the police-station.