Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(11) in Hyderabad Metropolitan Development Authority Act, 2008 (11)'Hyderabad Metropolitan Region' means the area comprised such areas as the Government may by notification specify from time-to-time under Section-3;
