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Chattisgarh High Court

State Of Chhattisgarh vs Gopi Jumnani 7 Crmp/176/2018 Smt. ... on 23 February, 2018

                        HIGH COURT OF CHHATTISGARH, BILASPUR

                                               Order Sheet

                                       CRMP No. 371 of 2018
                         State of Chhattisgarh Vs. Gopi Jumnani & others




23.02.2018

Shri Suryakant Mishra, Panel Lawyer for the State/ Petitioner.

Learned counsel for the State/ petitioner prays for and is granted four weeks time to remove the default.

List it after four weeks.

Sd/-

GOUTAM BHADURI JUDGE Ashok .