Section 49(3) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961
(3)The Collector shall, within seven days from the date of receipt of the requisition under sub-section (2), convene a special meeting of the Zilla Parishad. The meeting shall be held on a date not later than thirty days from the date of issue of the notice of the meeting.
